Patna High Court - Orders
Commissioner Of Income Tax-Ii & Anr vs Ram Kishore Pathak on 29 August, 2013
Bench: Chief Justice, Ashwani Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.359 of 2008
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Commissioner of Income Tax-II & Anr .... .... Appellants
Versus
Ram Kishore Pathak .... .... Respondent
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Appearance :
For the Appellants : Mr. Harshwardhan Prasad, Advocate
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
4. 29-8-2013Defects will be removed within six weeks from today failing which this Appeal shall stand dismissed for non- prosecution.
(R.M. Doshit, CJ) (Ashwani Kumar Singh, J) Pawan/-