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Union of India - Section

Section 63 in The Port Rules for the Port Of Visakhapatnam

63. All vessels within the port shall have on board a sufficient number of crew to perform any duties which may become necessary for the safety of the vessel in regard to veering or heaving in cable, bracing up the yards, striking masts and yards, etc, in case of emergency arising.

(x)Cleaning or painting vessels and cleaning bilges