Kerala High Court
Shylaja T vs Kendriya Vidyalaya Sangathan on 23 December, 2022
Author: P Gopinath
Bench: A.K.Jayasankaran Nambiar, P Gopinath
OP (CAT) No.80/2022 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
Friday, the 23rd day of December 2022 / 2nd Pousha, 1944
OP (CAT) NO. 80 OF 2022
(AGAINST THE ORDER DATED 22.12.2022 IN OA 489/2022 OF CENTRAL ADMINISTRATIVE
TRIBUNAL,ERNAKULAM BENCH)
PETITIONER/APPLICANT IN OA:
SHYLAJA T, AGED 54 YEARS, W/O. A. V PHALGUNAN(LATE) POST GRADUATE
TEACHER(HINDI), KENDRIYA VIDYALAYA, DISTRICT HOSPITAL P.O, KANNUR -
67001., RESIDING AT SOUPARNIKA, THAR ROAD, CHOVVA P.O, KANNUR- PIN
- 670006
RESPONDENTS:
1. KENDRIYA VIDYALAYA SANGATHAN NO. 18, INSTITUTIONAL AREA, SHAHEED
JEET SINGH MARG, NEW DELHI - REPRESENTED BY ITS COMMISSIONER. PIN -
110016
2. THE ASSISTANT COMMISSIONER (ESTT 2/3), KENDRIYA VIDYALAYA SANGATHAN,
NO. 18, INSTITUTIONAL AREA, SHAHEED JEET SINGH MARG, NEW DELHI -,
PIN - 110016
3. THE PRINCIPAL, KENDRIYA VIDYALAYA SANGATHAN, DISTRICT HOSPITAL PO,
KANNUR, PIN - 670017
4. THE DEPUTY COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN ERNAKULAM
REGIONAL OFFICE, KOCHI,PIN - 682020
OP (CAT) praying inter alia that in the circumstances stated in the
affidavit filed along with the OP (CAT) the High Court be pleased to stay
the operation of Annexure A1 trasfer order in Ext. P1 in so far as it
related to the petitioner, pending final disposal of the above case.
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of OP (CAT) and upon hearing the arguments
of SHRI. K.B.GANGESH Advocate for the petitioner the court passed the
following:
OP (CAT) No.80/2022 2/3
A.K.JAYASANKARAN NAMBIAR
&
GOPINATH P., JJ.
--------------------------------
OP(CAT).No.80 of 2022
--------------------------------
Dated this the 23rd day of December, 2022
ORDER
A.K.Jayasankaran Nambiar, J.
Admit. Sri..K.I.Mayankutty Mather, the learned Standing counsel takes notice for all the respondents. Post on 09.01.2023.
There will be an interim stay, as prayed for, and the petitioner shall be permitted to continue at Kendriya Vidyalaya, Kannur, till then.
Sd/-
A.K.JAYASANKARAN NAMBIAR JUDGE Sd/-
GOPINATH P. JUDGE mns OP (CAT) No.80/2022 3/3 APPENDIX OF OP (CAT) 80/2022 Exhibit P1 TRUE COPY OF O.A. NO. 489/2022 FILED BY THE PETITIONER BEFORE THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM .