Supreme Court - Daily Orders
Rakesh Manekchand Kothari vs Union Of India on 12 May, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
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ITEM NO.12 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 61/2015
RAKESH MANEKCHAND KOTHARI Petitioner(s)
VERSUS
UNION OF INDIA AND ANR Respondent(s)
(With appln. (s) for interim relief and office report)
WITH
SLP(Crl.)...CRLMP No. 7277/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(Crl) No. 3978-3979/2015
(With appln.(s) for permission to file additional documents,
permission to file synopsis and list of dates, exemption from
filing c/c of the impugned judgment, prayer for interim relief and
Office Report)
Date: 12/05/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. M. Chandrasekharan, Sr. Adv.
WP(Crl.)No.61/2015 Mr. Vikram Chaudhri, Sr. Adv.
Ms. Manali Singhal, Adv.
Mr. Saurabh Kirpal, Adv.
Mr. Sanjay Agarwal, Adv.
Mr. Wattan Sharma, Adv.
For Mr. Nikhil Jain,Adv.
CRLMP No. 7277/2015 Mr. Kapil Sibal, Sr. Adv.
Mr. M. Chandrasekharan, Sr. Adv.
Mr. Vikram Chaudhri, Sr. Adv.
Ms. Manali Singhal, Adv.
Signature Not Verified
Mr. Saurabh Kirpal, Adv.
Digitally signed by
Mr. Sanjay Agarwal, Adv.
NEETU KHAJURIA
Date: 2015.05.18
13:04:42 IST
Mr. Wattan Sharma, Adv.
Reason:
For Mr. Ashok K. Mahajan,Adv.
SR No.3978-79/2015 Mr. Ram Jethmalani, Sr. Adv.
Mr. Vikram Chaudhri, Sr. Adv.
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Ms. Manali Singhal, Adv.
Mr. Saurabh Kirpal, Adv.
Mr. Sanjay Agarwal, Adv.
Mr. Wattan Sharma, Adv.
For Mr. Nikhil Jain,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
W.P.(Crl)No.61/2015 and SLP(Crl.)...CRLMP No. 7277/2015 List these petitions after the ensuing summer vacation.
SLP(Crl) Nos. 3978-3979/2015 Dismissed.
However, we grant liberty to the petitioner, if he so desires, to make an appropriate application/ petition as envisaged under the provisions of Code of Criminal Procedure, 1973, after six months.
(Neetu Khajuria) (Vinod Kulvi)
Sr.P.A. Assistant Registrar