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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2)(b) in The Rajasthan Lands (Restrictions on Transfer) Act, 1976

(b)the authority to which an appeal may be filed under subsection (1) of section 6, the form in which such appeal may be filed and the particulars which such appeal contain: