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State of Puducherry - Section

Section 19 in Pondicherry University Act, 1985

19. Authorities of the University.

- The following shall be the authorities of the University:-
(1)The Court;
(2)The Executive Council;
(3)The Academic Council;
(4)The Boards of Schools;
(5)The Planning Board; and
(6)Such other authorities as may be declared by the Statutes to be authorities of the University.