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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(d) in The Orissa Aerial Ropeways Act, 1957

(d)that the aerial ropeway can, in his opinion, be used without: danger to the persons carried or employed thereon and to the general public.