Madhya Pradesh High Court
Mohammad Hanif vs The State Of Madhya Pradesh on 8 April, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WA No. 902 of 2020 (MOHAMMAD HANIF Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 08-04-2022 List along with RP/00813/2020.
(ROHIT ARYA) (RAJEEV KUMAR SHRIVASTAVA)
JUDGE JUDGE
pwn*
PAWAN
KUMAR
2022.04.08
16:57:06
+05'30'