Section 12(a) in The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(a) in The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

(a)where such contravention relates to the area of operation or method of fishing specified in such permit, with fine not exceeding rupees five lakhs; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 12(a) in The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981