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Supreme Court - Daily Orders

Housing Development Finance ... vs Rhc Holding Private Limited on 15 January, 2020

     ITEM NO.49                            REGISTRAR COURT. 1                       SECTION XVII


                                    S U P R E M E       C O U R T     O F   I N D I A
                                             RECORD OF PROCEEDINGS




                                   BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE


                                         Civil Appeal      No(s).     7357/2019


     HOUSING DEVELOPMENT FINANCE CORPORATION LTD.                                 Appellant(s)


                                                          VERSUS


     RHC HOLDING PRIVATE LIMITED                                                  Respondent(s)


     (FOR ADMISSION and I.R. )


     Date : 15-01-2020 This appeal was called on for hearing today.




     For Appellant(s)
                                          Ms Himanshi Madan, Adv.
                                          Ms. Amrita Singh, AOR


     For Respondent(s)




                              UPON hearing the counsel the Court made the following
Signature Not Verified

Digitally signed by
                                                    O R D E R

Anil Laxman Pansare Date: 2020.01.15 15:47:16 IST Reason:

Service is complete on the sole respondent but none has entered appearance.
Registry to process the matter for listing before the Hon'ble Court as per rules.
ANIL LAXMAN PANSARE Registrar