Supreme Court - Daily Orders
Housing Development Finance ... vs Rhc Holding Private Limited on 15 January, 2020
ITEM NO.49 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Civil Appeal No(s). 7357/2019
HOUSING DEVELOPMENT FINANCE CORPORATION LTD. Appellant(s)
VERSUS
RHC HOLDING PRIVATE LIMITED Respondent(s)
(FOR ADMISSION and I.R. )
Date : 15-01-2020 This appeal was called on for hearing today.
For Appellant(s)
Ms Himanshi Madan, Adv.
Ms. Amrita Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
Signature Not Verified
Digitally signed by
O R D E R
Anil Laxman Pansare Date: 2020.01.15 15:47:16 IST Reason:
Service is complete on the sole respondent but none has entered appearance.
Registry to process the matter for listing before the Hon'ble Court as per rules.
ANIL LAXMAN PANSARE Registrar