Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97(4)] [Section 97] [Entire Act] State of Chattisgarh - Subsection Section 97(4)(i) in The Chhattisgarh Motor Vehicles Rules, 1994 (i)for purpose of celebrations in connection with the Republic day or Independence day, the Regional Transport Officer, and