Section 37(1)(a) in The Information Technology Act, 2000

[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1)(a) in The Information Technology Act, 2000

(a)on receipt of a request to that effect from-

(i)the subscriber listed in the Digital Signature Certificate; or

(ii)any person duly authorised to act on behalf of that subscriber;