Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Tamilnadu - Subsection Section 97(3) in Tamil Nadu Panchayats Act, 1994 (3)The Chairman of the District Panchayat shall be the ex officio member in all the Standing Committees constituted by the District Panchayat.
