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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Aruna Kumari vs . State Of Himachal Pradesh And Anr. on 30 August, 2022

Bench: Sabina, Sushil Kukreja

Aruna Kumari vs. State of Himachal Pradesh and Anr.

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CWP No.5426 of 2022 30.08.2022 Present: Mr. Vikas Rajput, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.

Admit.

List alongwith CWPOA No.2075 of 2020.

( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 30/08/2022 20:06:08 :::CIS