Himachal Pradesh High Court
Aruna Kumari vs . State Of Himachal Pradesh And Anr. on 30 August, 2022
Bench: Sabina, Sushil Kukreja
Aruna Kumari vs. State of Himachal Pradesh and Anr.
.
CWP No.5426 of 2022 30.08.2022 Present: Mr. Vikas Rajput, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
List alongwith CWPOA No.2075 of 2020.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 30/08/2022 20:06:08 :::CIS