Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Punjab - Subsection Section 23(2) in The Punjab Advocates Welfare Fund Act, 2002 (2)The Chairman or in his absence, a member chosen by the members of the Trustee Committee present, shall preside over the meeting of the Trustee Committee.
