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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2)(c) in The Gujarat Town Planning and Urban Development Act, 1976

(c)proposals for designation of areas for zoological gardens, green belts, natural reserves [water body water course] [Inserted by Gujarat Act No. 11 of 2014, dated 28.7.2014.] and sanctuaries;