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State of Assam - Section

Section 13 in Regulation for the Degree of Doctor of Philosophy (Ph.D.)

13. Viva-voce Examinations.

- After the thesis has been approved by all the examiners, the candidate shall be asked to appear at a viva-voce examination and/or Practical examination to be conducted as per prescribed rules jointly by at least two examiners, one external examiner and the guide(s), if any will ordinarily be one :Provided that if any external examiner and/or the guide(s) are not readily available to conduct the viva-voce examination, the Vice-Chancellor may appoint other examiners for the purpose from the panel. If there are more than one guide, the Vice-Chancellor may appoint any one or both as examiners for the viva-voce examination. The examiner shall submit a combined report.