Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 15 in Bihar State Minorities Commission Act, 1991

15. Procedure of Commission.

- The Commission shall, subject to any Rules, made in this behalf, shall have powers to regulate its own procedure, including the fixing of places and time of its meetings.