Section 4(5)(d) in The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

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Union of India - Subsection

Section 4(5)(d) in The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

(d)shall be subject to such conditions and restrictions as may be prescribed and to such additional conditions and restrictions as may be specified therein. 4

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Union of India - Subsection

Section 4(5)(d) in The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981