Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(3) in The University of Rajasthan (Amendment) Act, 1977 (3)No person referred to in clauses (iii) to (x) of sub-section (1) shall be eligible for election and/or nomination for more than two terms."
