Section 13(1)(a) in The Delhi Restriction of Uses of Land Act, 1941

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NCT Delhi - Subsection

Section 13(1)(a) in The Delhi Restriction of Uses of Land Act, 1941

(a)erects or re-erects any building or makes or extends any excavation or lays out any means of access to a road in contravention of the provisions of section 5 or in contravention of any conditions imposed by an order under section 6 or section 7, or

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NCT Delhi - Subsection

Section 13(1)(a) in The Delhi Restriction of Uses of Land Act, 1941