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State of Madhya Pradesh - Section

Section 17 in Rules under the M.P. Ceiling on Agricultural Holdings Act, 1960

17. This compensation shall be paid in as many equal annual instalments as the number of years (Y) unless the value of Y is more than 20 in which case the total compensation viz. P-L/PxC/20xy/l shall be divided into 20 equal instalment and paid in such annual instalments.