Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(5)(i) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973 (i)apply for conversion of the land for the proposed non-agricultural use within one year from the date of such acquisition; and