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State of Puducherry - Section

Section 18 in Puducherry School Education Act, 1987

18. Appointment of teachers and other employees in recognised schools.

(1)No person who does not possess the qualifications prescribed under section 17 shall on or after the date of the commencement of this Act be appointed as teacher or other employee in any recognised school.
(2)Nothing contained in this section or any rule made thereunder shall apply to any person who, on or before the date of the commencement of this Act, is employed as teacher or other employee in any recognised school.