Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(6)(k) in The Assam Agricultural Income-Tax Act, 1939

(k)"Firm", "Partner" and "Partnership" have the same meanings respectively as in the Indian Partnership Act, 1932 :