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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(2)(a) in Telangana Oil Palm (Regulation of Production and Processing) Act, 1993

(a)grants made by the State Government either for a general purpose or for any specific purpose for the performance of the functions of the Committee;