Section 24(f) in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976
(f)irrespective of means lest to permit legal aid or legal advice-(i)in matters of great public importance; or(ii)in a test case; or(iii)in such special cases which the district legal aid and legal advice committee considers to be deserving of legal aid and legal advice :
