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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(i) in The U.P. Directorate of Geology and Mining Ministerial Service Rules, 1978

(i)'Member of Service' means a person appointed in a substantive capacity under these rules or the rules or order in force prior to the commencement of these rules to post in the cadre of the service;