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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(2)(g) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(g)the term of office of, the manner of filling casual vacancies of, and the allowance payable to, the Chairman and members of the Narcotic Drugs and Psychotropic Substances Consultative Committee and the conditions and restrictions subject to which anon-member may be appointed to a sub-committee under sub-section (5) of section6;