Madhya Pradesh High Court
Income Tax Department vs M/S Chani House International Pvt. Ltd. on 26 June, 2018
1 HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE I.T.A. No.111 of 2018 I.T.A. No.110 of 2018 I.T.A. No.112 of 2018 I.T.A. No.113 of 2018 I.T.A. No.114 of 2018 I.T.A. No.115 of 2018 Indore, Dated:- 26/06/2018 None for the parties.
Due to strike called by the State Bar Council of Madhya Pradesh, the Advocates are abstaining from Court work and, therefore, we adjourn the matter.
List the matter tomorrow i.e. 27.6.2018. Interim relief, if any, shall continue till the next date of hearing.
(P. K. Jaiswal) (S. K. Awasthi)
Judge Judge
pp/
Digitally signed by Pankaj Pandey
Date: 2018.06.26 13:42:06 +05'30'