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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Madhya Pradesh - Subsection

Section 40(2)(b) in The M.P. Civil Services (Pension) Rules, 1976

(b)family pension under Rule 47 or 48, as per option of such Government servant exercised on or after 17th August, 1966.