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State of Arunachal Pradesh - Section

Section 86 in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

86. Allowance to Members of the Board.

- The Members of the Board other than an ex-officio Member shall be paid from the Marketing Development fund for such sitting fee and allowances for attending its meetings and for attending to any other work as may be fixed by the Government from time to time.