Allahabad High Court
Minakshi Yadav vs State Of U.P. And 5 Others on 29 April, 2020
Author: Surya Prakash Kesarwani
Bench: Surya Prakash Kesarwani
HIGH COURT OF JUDICATURE AT ALLAHABAD ?In Chamber Case :- WRIT - A No. - 58917 of 2017 Petitioner :- Minakshi Yadav Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- Rajeev Kumar Upadhyay Counsel for Respondent :- C.S.C.,Vivek Verma Hon'ble Surya Prakash Kesarwani,J.
Disposed off.
For order, see order of date passed in WRIT - A No. - 190 of 2020.
Order Date :- 29.4.2020 T.S.