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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3) in Tamil Nadu Maritime Board (Procedure For Meeting of The Board and Its Committee) Regulations, 1997

(3)Any member desiring to ask any information relating to any of the items of the agenda of the meeting or any other point concerning the affairs of the Board shall give prior notice to enable the Chief Executive Officer to collect necessary information.