Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] NCT Delhi - Subsection Section 10(i) in The Delhi Narcotic Drugs Rules, 1985 (i)a Government Medical Officer in-charge of Government Medical Institution, or of a Government grant-in aided Medical Institution, to possess, for use in such Institution, or
