Manipur High Court
In Re Preservation Of Thoubal River vs State Of Manipur & 10 Ors on 22 April, 2024
NINGOM Digitally signed
by NINGOMBAM
BAM VICTORIA
Date: 2024.04.24 DB Item Nos. 48-52
VICTORIA 13:28:35 +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
PIL No. 5 of 2019
In Re Preservation of Thoubal River.
...Petitioner
- Versus -
State of Manipur & 10 Ors.
...Respondents
With
MC(PIL) No. 58 of 2020
MC(PIL) No. 61 of 2020
MC(PIL) No. 63 of 2020
MC(PIL) No. 9 of 2019
B E F O R E
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22-04-2024 Siddharth Mridul (C.J.), Mr. A. Mohendro, learned amicus curiae, is present; Mr. Lenin Hijam, learned Advocate General, appears for the State of Manipur; and Mr. Anjan Prasad Sahu, learned counsel, appears for the private respondents.
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of these matters is adjourned.
List day after tomorrow, i.e. 24-04-2024.
JUDGE CHIEF JUSTICE
Victoria