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Manipur High Court

In Re Preservation Of Thoubal River vs State Of Manipur & 10 Ors on 22 April, 2024

NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2024.04.24                                                         DB Item Nos. 48-52
VICTORIA 13:28:35 +05'30'
                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL

                                                PIL No. 5 of 2019

                          In Re Preservation of Thoubal River.
                                                                              ...Petitioner
                                                       - Versus -
                          State of Manipur & 10 Ors.
                                                                          ...Respondents
                                                      With
                                              MC(PIL) No. 58 of 2020
                                              MC(PIL) No. 61 of 2020
                                              MC(PIL) No. 63 of 2020
                                              MC(PIL) No. 9 of 2019

                                             B E F O R E
                           HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                          HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                    ORDER

22-04-2024 Siddharth Mridul (C.J.), Mr. A. Mohendro, learned amicus curiae, is present; Mr. Lenin Hijam, learned Advocate General, appears for the State of Manipur; and Mr. Anjan Prasad Sahu, learned counsel, appears for the private respondents.

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of these matters is adjourned.

List day after tomorrow, i.e. 24-04-2024.

                                                JUDGE                    CHIEF JUSTICE
               Victoria