Himachal Pradesh High Court
Suresh Kumar vs . Banka Mani. on 4 March, 2025
FAO No. 445 of 2017 04.03.2025 Present: Ms. Aashima Premy, Advocate, Proxy Counsel, for the appellant.
Ms. Aditi Rana, Advocate, Proxy Counsel, for the respondent.
CMP No. 19277 of 2024 For the reasons stated in the application, the same is allowed. Application stands disposed of.
FAO No. 445 of 2017 List for hearing on 27.05.2025.
( Satyen Vaidya ) Judge 4th March, 2025 (sushma)