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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(vii) in Rules of the High Court of Judicature for Rajasthan, 1952

(vii)a case or proceeding under section 30 of the Rajasthan High Court Ordinance. 1949 (Ordinance No. XV of 1949);