Allahabad High Court
Jugendra Singh Chauhan & Another vs State Of U.P. & Others on 3 July, 2010
Bench: Amar Saran, S.C. Agarwal
Court No. - 46 Case 2- CRIMINAL MISC. WRIT PETITION No. - 16052 of 2008 Petitioner 2- Jugendra Singh Chauhan & Another Respondent 2- State Of U.P. & Others Petitioner Counsel 2- Arvind Kumar Singh Ii,Neeraj Singh Respondent Counsel 2- Govt. Advocate Hon'ble Amar Saran J.
Hon'ble S.C. Agarwal,J.
List revised. None appears to press the writ petition. It is accordingly dismissed. Interirn order, if any, stands vacated. Order Date :-- 3.7.2010 SS