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Allahabad High Court

Jugendra Singh Chauhan & Another vs State Of U.P. & Others on 3 July, 2010

Bench: Amar Saran, S.C. Agarwal

Court No. - 46
Case 2- CRIMINAL MISC. WRIT PETITION No. - 16052 of 2008

Petitioner 2- Jugendra Singh Chauhan & Another
Respondent 2- State Of U.P. & Others

Petitioner Counsel 2- Arvind Kumar Singh Ii,Neeraj Singh
Respondent Counsel 2- Govt. Advocate

Hon'ble Amar Saran J.

Hon'ble S.C. Agarwal,J.

List revised. None appears to press the writ petition. It is accordingly dismissed. Interirn order, if any, stands vacated. Order Date :-- 3.7.2010 SS