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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Rules, 1962

(2)A copy of the relevant provisions of every such agreement or order shall be exhibited in a conspicuous [part of] [Substituted by G. N. of 15.4.1968.] the monument concerned.