Section 10(2)(e) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(e) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(e)The names of local bodies shall appear first and then the names of members or councillors, as the case may be, appear below that local body ward-wise.

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State of Tamilnadu - Subsection

Section 10(2)(e) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999