Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of West Bengal - Subsection Section 33(2) in Kanyashree University Act, 2018 (2)If the Kanyashree University Council does not accept the recommendation of the Selection Committee the provision of sub-section (2) of section 32 shall apply mutatts mutandis.
