Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(3)(b) in The Gujarat Fisheries Act, 2003

(b)in the case of any other vessel, be made by the owner thereof within one month, from the date he becomes the owner thereof.