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[Cites 0, Cited by 0] [Section 85(3)] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(3)(a) in The Coal Mines Regulations, 2017

(a)For every rope in use or intended for use, a certificate showing its breaking load, quality, construction and diameter (obtained from the manufacturer or supplier) and a history of its use, including a record of diameters of the drums, sheaves and pulleys used in conjunction with the rope, shall be kept in a bound paged book kept for the purpose.