Telecom Regulatory Authority Of India - Subsection
Section 8(1) in Telecom Commercial Communications Customer Preference Regulations, 2018
(1)Develop Code(s) of Practice to establish system and make arrangements to govern the specified activities: -(a)Code of Practice for Entities of ecosystem (CoP-Entities) as per Schedule-I;(b)Code of Practice for Registration of preference(s), recording consent(s) and revocation of consent(s) (CoPPreference) as per Schedule-II;(c)Code of Practice for Complaint Handling (CoP-Complaints) as per Schedule-III;(d)Code of Practice for Unsolicited Commercial Communications Detection (CoP-UCC_Detect) as per Schedule-IV;(e)Code of Practice for monthly reporting (CoP-Reports) as per Schedule-V
