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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(hhh) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(hhh)"syndicate member" means an intermediary registered with the Board and who is permitted to accept bids, applications and place orders with respect to the issue and carry on the activity as an underwriter;