Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(2)(h) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

(h)the manner in which excavations and other like operations for archaeological purposes may be carried on;