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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(b) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(b)"Certificate" means the certificate of competency granted under these rules to work as Supervisor or Wiremen upon qualifying in the examination conducted by the Technical Committee or body/institution appointed by the Government;