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State of Karnataka - Section

Section 19 in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

19. Authorities of the University.

The Authorities of the University shall be the Syndicate, the Academic Council, the faculties, the Finance Committee, the Boards of studies and such other authorities as may be declared by the statutes to be authorities of the University.