Section 35(6)(a) in Canara Bank (Employees') Pension Regulations, 1995
(a)In the case of an employee retiring before completing a qualifying service of thirty three years, but after completing a qualifying service of ten years, the amount of pension shall be proportionate to the amount of pension admissible under sub-regulation (2) and (3) and in no case the amount of pension shall be less than the amount of minimum pension specified in these regulation.